Section 50(1)(c) in Telangana Irrigation Act, 1357 F.

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State of Telangana - Subsection

Section 50(1)(c) in Telangana Irrigation Act, 1357 F.

(c)for the purpose of diverting or impounding the free flow of water, (the right to which vests in the Government),-

(i)makes or attempts to make any dam or refuses or neglects to remove it when required to do so;

(ii)creates or attempts to create obstruction or refuses or neglects to remove any such obstruction when required to do so;