Allahabad High Court
Prin. Secy. Sports State Of U.P. & Anr. vs Rajesh Kumar Sharma & 2 Ors. on 27 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- SERVICE BENCH No. - 160 of 2008 Petitioner :- Prin. Secy. Sports State Of U.P. & Anr. Respondent :- Rajesh Kumar Sharma & 2 Ors. Petitioner Counsel :- Standing Counsel Respondent Counsel :- C.S.C.,Ajey S. Tewari,P K Srivastava Hon'ble Devi Prasad Singh,J.
Hon'ble Yoeesh Chandra GuDta.J. Put up on 29.7.2010 as prayed by learned Standing counsel. Order Date :- 27.7.2010 Madhu