Supreme Court - Daily Orders
The Commissioner Of Income Tax vs Ge India Technology Centre Private ... on 19 March, 2024
Bench: B.R. Gavai, B.V. Nagarathna
1
ITEM NO.1001 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (C) NO. OF 2024
(Arising out of Diary No(s). 35475 of 2023)
IN
CIVIL APPEAL NOS. 8735-8736 OF 2018, 8787-8941 OF 2018, 8942-8947
OF 2018, 8948-8949 OF 2018, 8954-8955 OF 2018, 8956 OF 2018, 8990
OF 2019, 7852 OF 2012, 1406 OF 2013, 1407 OF 2013, 10115-10117 OF
2013, 10107 -10108 OF 2013, 10109-10111 OF 2013, 10105 OF 2013,
10106 OF 2013, 10112-10113 OF 2013, 4623-4628 OF 2013, 4629 OF
2013, 4631 OF 2014, 4630 OF 2014, 12276-12277 OF 2016 AND 3402 OF
2017
THE COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
GE INDIA TECHNOLOGY CENTRE PRIVATE LIMITED Respondent(s)
(IA No. 174660/2023 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT
IA No. 174662/2023 - CONDONATION OF DELAY IN FILING
IA No. 174663/2023 - EXEMPTION FROM FILING PAPER BOOKS
IA No. 174661/2023 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS)
Date : 19-03-2024 These matters were circulated today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
By Circulation
UPON perusing papers, the Court made the following
O R D E R
Subject to orders of the Hon’ble the Chief Justice, circulate the present review petitions before a Bench of which one of us (Sanjiv Khanna,J.) is not a member, in the week commencing Signature Not Verified 22.04.2024.
Digitally signed by babita pandey Date: 2024.03.22 19:21:21 IST Reason: (BABITA PANDEY) (R.S. NARAYANAN)
COURT MASTER (SH) ASSISTANT REGISTRAR