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State of Odisha - Section

Section 11 in The Orissa Grama Rakshi Rules, 1969

11.

After appointment, a certificate in Form II shall be signed by the [Superintendent of police of the district] [Substituted vide Orissa Gazette Part III-A/26.10.1984.] or by the [Sub-divisional Police-officer] [Substituted vide Orissa Gazette Part III-A/26.10.1984.] if so authorised by the [Superintendent of police of the district] [Substituted vide Orissa Gazette Part III-A/26.10.1984.] and issued to a Grama Rakhi. The certificate in duplicate together with a bond of declaration in Form III duly signed by the Gram Rakshi and his service Book shall be sent to the concerned Officer-in-charge of the police-station.