Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in The Faridabad Development Corporation Act, 1956 9. Committees of the Corporation. - The Corporation may constitute such committees for general or special purposes as the Corporation deems necessary to carry out the purposes of this Act.
