Section 534(e) in Police Regulations, Bengal , 1943
(e)When a person is identified as a registered member of a criminal tribe or a member of a criminal tribe who has escaped registration, the fact should be noted in column 9, and in column 12 should be noted the action taken against him under the Criminal Tribes Act, 1924. When a person concerned in a case of arms smuggling is ascertained to be a seaman, the words "Seaman-arms smuggler" should be noted in red ink in column 12.
