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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Meghalaya - Subsection

Section 11(v) in Meghalaya Rural Employment Guarantee Scheme, 2006

(v)If it is not possible to provide work within the village area the applications for work shall be forwarded to the PO. The PO shall coordinate with other villages within the Block and issue letter of employment to the applicant in the village where work is available, by marking a copy to both the VEC concerned and the BDO.