Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Andhra Pradesh - Subsection Section 11(1)(f) in Andhra Pradesh Prisons Development Board Act, 2001 (f)all moneys received by the Board by way of rents or profits or in any other manner or from any other source.