Himachal Pradesh High Court
Haramrinder Singh & Another vs Shiv Kumar on 20 May, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Haramrinder Singh & another Versus Shiv Kumar & others Ex. Petition No.30 of 2021 20.05.2022 Present: Mr. Arjun Lall and Ms. Sanjivini Sood, Advocates, Advocate, for the Decree Holders.
Mr. Neeraj Gupta, Sr. Advocate, with Mr. Ashok Kumar Tyagi, Advocate, for Judgment Debtor No.1.
Ex. Pet. No.30 of 2021 & OMP No.182 of 2022 On the joint request of learned counsel for the parties, list on 14.06.2022. In the meanwhile, response to the objection be filed and pleadings in the miscellaneous application be also completed.
(Ajay Mohan Goel) Judge May 20, 2022 (Rishi) ::: Downloaded on - 20/05/2022 20:08:18 :::CIS