Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(1)(c) in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979

(c)on giving a proper receipt, seize or detain any cattle feed or poultry feed manufactured, processed, marked or labelled otherwise than in accordance with the provisions of this Act or suspected to be manufactured, processed, marked, packed or labelled in contravention of the said provisions;