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[Cites 0, Cited by 0] [Section 615(6)] [Section 615] [Entire Act]

State of Jharkhand - Subsection

Section 615(6)(e) in Jharkhand Municipal Act, 2011

(e)all suits, prosecutions, and other legal proceedings instituted or which might have been instituted by, for, or against the said authorities and organisation set up under the Acts listed in sub-sections (1), (3), (4) and (5) of this section may be continued or instituted by, for or against the municipality,