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[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of Himachal Pradesh - Subsection

Section 125(2) in The Himachal Pradesh Panchayati Raj Act, 1994

(2)One-half of offices of Chairpersons reserved in each category, for persons belonging to the Scheduled Castes and Scheduled Tribes and of the non-reserved offices in the Panchayats at every level shall be reserved for women.