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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1) in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966

(1)Appointment for the first time to the cadres shall be made from amongst the officers who on 25th April, 1969 were holding the posts of:-
(i)Secretary or temporary or officiating Karya Adhikari in the case of Karya Adhikari;
(ii)Engineer or temporary or officiating Abhiyanta, in the case of Abhiyanta;
(iii)Tax Officer or temporary or officiating Kar Adhikari in the case of Kar Adhikari;
(iv)Medical Officer or temporary or officiating Chikitsa Adhikari in the case of Chikitsa Adhikari.