Bombay High Court
Ingram Micro India Pvt. Ltd vs Taashee Linux Services Pvt. Ltd on 23 February, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION LODGING NO. 38496 OF 2022
Ingram Micro India Pvt. Ltd. ....PETITIONER
V/S
Taashee Linux Services Pvt. Ltd. ....RESPONDENT
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 23rd February, 2023 P.C. :
Due to paucity of time, stand over to 16/03/2023. Interim order, if any, to continue till then.
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