Bombay High Court
M/S. Dolphin Impression Pvt. Ltd. (Thr. ... vs Sab Miller India Ltd.,Unit M/S.Haryana ... on 28 August, 2018
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION CIVIL APPLICATION NO. 1647 OF 2016 IN SECOND APPEAL (ST) NO. 2710 OF 2016 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's order Registrar's orders CORAM : V. R. Kachare REGISTRAR (JUDL-II) Date : 28/08/2018 None present Four weeks time is granted to take steps against unserved R.No. 2 & 3, failing which C.A. shall stand dismissed against unserved R.No. 2 & 3, without reference to the Court.
Returnable date is extended by 8 weeks for issuing notice to R.No.1.
sd/-
Digitally signed by SumitREGISTRAR (JUDL-II) Sumit Ramesh Ramesh Karnik Karnik Date: 2018.08.31 15:39:17 +0530