Section 3(7) in West Bengal Apartment Ownership Rules, 1974
(7)When by the Appellate Authority the Declaration is accepted, the Competent Authority, on getting back the records from the State Government and after making an endorsement on the body of the Declaration in the manner referred to in sub-rule (3), shall forthwith return the Declaration together with its enclosures to the declarant or all the declarant, as the case may be, who shall thereupon, get the Declarations registered in strict conformity with the provisions of sub-rule (3) and further comply with the provisions of sub-rule(4)
