Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(32) in The Bombay Shops and Establishments Act, 1948 (32)[ "Year means a year commencing on the first day of January] [Clause (32) was substituted for the original by Gujarat 11 of 1962, section 3 (f).];
