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The State Of Rajasthan vs Anees @ Mohammad Anees on 5 January, 2018

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.45                            COURT NO.10                 SECTION II

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 38046/2017
     (Arising out of impugned final judgment and order dated 21-07-2016
     in DBCRL No. 30/2011 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     THE STATE OF RAJASTHAN                                            Petitioner(s)

                                                   VERSUS

     ANEES @ MOHAMMAD ANEES & ANR.                      Respondent(s)
     (Application for condonation of delay and exemption from filing
     O.T)

     WITH
     Diary No(s). 38265/2017 (II)
     (IA No.135610/2017-CONDONATION OF DELAY IN FILING and IA
     No.135611/2017-EXEMPTION FROM FILING O.T.)

     Diary No(s). 38263/2017 (II)
     (Condonation of delay in filing)

     Date : 05-01-2018 These petitions were called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                          HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)                Mr. Ram Naresh Yadav,Adv.
                                      Mr. Milind Kumar, AOR
     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Heard learned counsel for the petitioner. Delay condoned.

We do not find any ground to interfere with the impugned order.

The special leave petitions are, accordingly, dismissed.

Pending application(s), if any, shall also stand Digitally signed by MADHU BALA Date: 2018.01.05 16:54:13 IST disposed of.

(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER