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State of Rajasthan - Section

Section 30 in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

30. Other Officers.

(1)The mode of appointment and the functions of other officers of the University shall be prescribed by the Statutes and the Ordinances.
(2)The salary, emoluments and other conditions of service of the other officers shall be such as may be determined by the Board of Management.