Section 78(2)(b) in The Rajasthan Sales Tax Act, 1994

[Cites 0, Cited by 22] [Section 78(2)] [Section 78] [Entire Act]

State of Rajasthan - Subsection

Section 78(2)(b) in The Rajasthan Sales Tax Act, 1994

(b)[ stop the vehicle or carrier at every check-post, and while entering and leaving the limits of the State, bring and stop the vehicle at the nearest check-post, set up under sub-section (1);] [Substituted by Rajasthan Act 7 of 2002, w.e.f. 8-5-2002.]

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State of Rajasthan - Subsection

Section 78(2)(b) in The Rajasthan Sales Tax Act, 1994