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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(5) in Orissa State Youth Welfare Board Rules, 1996

(5)The Executive Board may constitute such Committees (Associating specified members of the General Council and/or other experts) and formulate such regulations or executive guidelines as may be considered necessary, from time to time, to further the objects of the State Board.