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Bombay Presidency - Section

Section 1 in Bombay Electricity Duty Act, 1958

1. Short title, extent and commencement. - (1) This Act may be called the [Maharashtra Electricity Duty Act].

(2)It extends to the whole of the [State of Maharashtra],
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.