Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Jharkhand - Section Section 23 in The Jharkhand Education Tribunal Act, 2005 23. Laying of rules. - Every rule made under this Act by the State Government shall be laid, as soon as possible before the State Legislature.
