Delhi High Court - Orders
Adigear International vs Canara Bank on 28 November, 2025
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3152/2021 & CM APPL. 59779/2023
ADIGEAR INTERNATIONAL .....Petitioner
Through: None.
versus
CANARA BANK .....Respondent
Through: Mr. Brijesh Kumar, Advocate
CORAM:
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 28.11.2025
1. It is beyond 04:45 pm and now I have to rush to attend an urgent administrative meeting.
2. No time left.
3. Relist on 13.03.2026 in Advance List.
GIRISH KATHPALIA, J NOVEMBER 28, 2025/dr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/11/2025 at 23:26:23