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Delhi High Court - Orders

Adigear International vs Canara Bank on 28 November, 2025

                          $~43
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 3152/2021 & CM APPL. 59779/2023
                                    ADIGEAR INTERNATIONAL                                                                  .....Petitioner
                                                                  Through:            None.

                                                                  versus

                                    CANARA BANK                                                                     .....Respondent
                                                                  Through:            Mr. Brijesh Kumar, Advocate

                                    CORAM:
                                    HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                                  ORDER

% 28.11.2025

1. It is beyond 04:45 pm and now I have to rush to attend an urgent administrative meeting.

2. No time left.

3. Relist on 13.03.2026 in Advance List.

GIRISH KATHPALIA, J NOVEMBER 28, 2025/dr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/11/2025 at 23:26:23