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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2) in Statutes of the Homoeopathy University, Jaipur, 2011

(2)Only a distinguished scholar or a person with substantial experience in academic administration shall be appointed as a President. The President shall be entitled to receive the basic pay and all other entitlements and privileges as specified in Schedule I to these Statutes.