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State of Uttar Pradesh - Section

Section 261 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

261. Provision for publicity of rules regulations and bye-laws.

- Books containing every rule, regulation and bye-law shall be kept in the office of the Zila Panchayat or the Kshettra Panchayat as the case may be, and shall be open, during the ordinary hours of business, inspection, free of charge by any person and shall be for sale to the public at such office at a reasonable price to be specified by bye-law in this behalf.