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[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(6)(b) in The Rajasthan Sales Tax Rules, 1995

(b)If the applicant is found to have failed to comply with an order demanding initial or additional security under section 23, the issuing authority may reject the application.