Bombay High Court
Ashabai Ramdas Patil vs Mr Ranjitsingh Deol on 15 December, 2025
2 to 25 S.H.Kazi CPs
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
2 CONT. PETITION NO. 992 OF 2025 IN CP/264/2017
Sunil Yuvraj Mali
VERSUS
Mr. Ranjit Singh Deol And Others And Others
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Mr. A. R. Kale, AGP for State
...
AND
3 CONT. PETITION NO. 993 OF 2025 IN CP/264/2017
Anil Santosh Jadhav
VERSUS
Mr. Ranjit Singh Deol And Others
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Mr. G. A. Kulkarni, AGP for State
...
AND
4 CONT. PETITION NO. 994 OF 2025 IN CP/264/2017
Ranjana Ravindra Choudhari
VERSUS
Mr. Ranjit Singh Deol And Others
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Ms. N. B. Kamble, AGP for State
...
AND
5 CONT. PETITION NO. 995 OF 2025 IN CP/264/2017
Kailas Pandit Sonawane
VERSUS
Mr. Ranjit Singh Deol And Others
...
komal kamble 1/7
2 to 25 S.H.Kazi CPs
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Ms. V. S. Chaudhari, AGP for State
...
AND
6 CONT. PETITION NO. 996 OF 2025 IN CP/264/2017
Ganesh Daga Mali Died Through Lr Dipali Ganesh Mali
VERSUS
Mr. Ranjit Singh Deol And Others
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Mr. N. D. Batule, AGP for State
...
AND
7 CONT. PETITION NO. 997 OF 2025 IN CP/264/2017
Mina Pundlik Bagal
VERSUS
Mr. Ranjit Singh Deol And Others
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Mr. A. V. Lavte, AGP for State
...
AND
8 CONT. PETITION NO. 998 OF 2025 IN CP/264/2017
Ashabai Ramdas Patil
VERSUS
Mr. Ranjit Singh Deol And Others
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Mr. A. R. Kale, AGP for State
...
AND
9 CONT. PETITION NO. 999 OF 2025 IN CP/264/2017
Rupsing Shamsing Girase
VERSUS
Mr. Ranjit Singh Deol And Others
komal kamble 2/7
2 to 25 S.H.Kazi CPs
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Mr. G. A. Kulkarni, AGP for State
...
AND
10 CONT. PETITION NO. 1000 OF 2025 IN CP/264/2017
Ganesh Puna Shirsath
VERSUS
Mr. Ranjit Singh Deol And Others
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Ms. N. B. Kamble, AGP for State
...
AND
11 CONT. PETITION NO. 1001 OF 2025 IN CP/264/2017
Sonusing Tukaram Girase
VERSUS
Mr. Ranjit Singh Deol And Others
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Ms. V. S. Chaudhari, AGP for State
...
AND
12 CONT. PETITION NO. 1002 OF 2025 IN CP/264/2017
Arunkumar Ramanlal Jaiswal
VERSUS
Mr. Ranjit Singh Deol And Others
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Mr. N. D. Batule, AGP for State
...
AND
13 CONT. PETITION NO. 1003 OF 2025 IN CP/264/2017
Kamal Revanandan Patil
VERSUS
Mr. Ranjit Singh Deol And Others
komal kamble 3/7
2 to 25 S.H.Kazi CPs
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Mr. A. V. Lavte, AGP for State
...
AND
14 CONT. PETITION NO. 1004 OF 2025 IN CP/264/2017
Adhikar Suresh Dhangar
VERSUS
Mr. Ranjit Singh Deol And Others
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Mr. A. R. Kale, AGP for State
...
AND
15 CONT. PETITION NO. 1005 OF 2025 IN CP/264/2017
Manohar Naval Patil
VERSUS
Mr. Ranjit Singh Deol And Others
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Mr. G. A. Kulkarni, AGP for State
...
AND
16 CONT. PETITION NO. 1006 OF 2025 IN CP/264/2017
Dalpatsing Bhimsing Girase
VERSUS
Mr. Ranjit Singh Deol And Others
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Ms. N. B. Kamble, AGP for State
...
AND
17 CONT. PETITION NO. 1007 OF 2025 IN CP/264/2017
Hemant Madhavrao Patil
VERSUS
Mr. Ranjit Singh Deol And Others
komal kamble 4/7
2 to 25 S.H.Kazi CPs
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Ms. V. S. Chaudhari, AGP for State
...
AND
18 CONT. PETITION NO. 1008 OF 2025 IN CP/264/2017
Kunal Ramchandra Patil
VERSUS
Mr. Ranjit Singh Deol And Others
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Mr. N. D. Batule, AGP for State
...
AND
19 CONT. PETITION NO. 1009 OF 2025 IN CP/264/2017
Jitendrasing Jaysing Girase
VERSUS
Mr. Ranjit Singh Deol And Others
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Mr. A. V. Lavte, AGP for State
...
AND
20 CONT. PETITION NO. 1010 OF 2025 IN CP/264/2017
Pinky Natwarlal Vora
VERSUS
Mr. Ranjit Singh Deol And Others
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Mr. A. R. Kale, AGP for State
...
AND
21 CONT. PETITION NO. 1011 OF 2025 IN CP/264/2017
Chaya Vishwas Patil
VERSUS
Mr. Ranjit Singh Deol And Others
komal kamble 5/7
2 to 25 S.H.Kazi CPs
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Mr. G. A. Kulkarni, AGP for State
...
AND
22 CONT. PETITION NO. 1012 OF 2025 IN CP/264/2017
Gitanjali Kamalakar Sawant
VERSUS
Mr. Ranjit Singh Deol And Others
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Ms. N. B. Kamble, AGP for State
...
AND
23 CONT. PETITION NO. 1013 OF 2025 IN CP/264/2017
Kranti Shivdas Patil
VERSUS
Mr. Ranjit Singh Deol And Others
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Ms. V. S. Chaudhari, AGP for State
...
AND
24 CONT. PETITION NO. 1014 OF 2025 IN CP/264/2017
Pratibha Sahebrao Patil
VERSUS
Mr. Ranjit Singh Deol And Others
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Mr. N. D. Batule, AGP for State
...
AND
25 CONT. PETITION NO. 1015 OF 2025 IN CP/264/2017
Siddhesh Vitthal Sonawane
VERSUS
Mr. Ranjit Singh Deol And Others
komal kamble 6/7
2 to 25 S.H.Kazi CPs
...
• Adv. Sartaj H. Pathan h/f. Adv. Sabahat Hifazatali Kazi for the
Petitioner
• Mr. A. V. Lavte, AGP for State
...
CORAM : NITIN B. SURYAWANSHI AND
VAISHALI PATIL-JADHAV, JJ.
DATE : 15.12.2025
PER COURT:
. Issue simple notice to the respondents, returnable on 07.01.2026.
[VAISHALI PATIL-JADHAV, J.] [NITIN B. SURYAWANSHI, J.]
komal kamble 7/7