Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 141(3)] [Section 141] [Entire Act] State of Himachal Pradesh - Subsection Section 141(3)(d) in Himachal Pradesh Co-Operative Societies Rules, 1971 (d)if none of the means aforesaid is available by affixing it in some conspicuous part of his last known place of abode or business.