Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act] State of Rajasthan - Subsection Section 19(3)(b) in Rajasthan State Dental Council Rules, 2008 (b)a voter signs his name or writes a word or makes any mark on it, by which it becomes recognisable as his voting papers; or