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Calcutta High Court

C. I. T. W.B.-I vs Gobind Sugar Mills Ltd on 9 April, 2014

Author: Arun Mishra

Bench: Arun Mishra

                                 I.T.A. 41 of 2000

                          IN THE HIGH COURT AT CALCUTTA
                        Special Jurisdiction (Income Tax)
                                  ORIGINAL SIDE

                               C. I. T. W.B.-I,CAL.
                                       Versus
                              GOBIND SUGAR MILLS LTD.


BEFORE:

The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

The Hon'ble JUSTICE JOYMALYA BAGCHI

Date : 9th April, 2014.

            For the Appellant     :

            For the Respondent        :

THE COURT : It is reported by the Registry of this Court that the matter is pending and no paper book has been filed in the matter till date.

Let requisite numbers of informal paper book be filed by the appellant in the department within six weeks from date failing which the appeal shall stand dismissed without further reference to this Bench. (JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR) 2