Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 143(3)] [Section 143] [Entire Act]

Union of India - Subsection

Section 143(3)(j) in The Companies Act, 2013

(j)such other matters as may be prescribed.