Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(d) in Jammu and Kashmir Land Revenue Act, 1996

(d)used for the production of saffron during the period bulbs stop to yield any crop or the land is lying fallow.