Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Madhya Pradesh - Subsection Section 34(2) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974 (2)Validity of the Permit. - The permit issued under sub-rule (1) shall be valid for a single entry or for the period mentioned in the permit.
