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Allahabad High Court

Virendra Singh And Another vs Dy. Director Of Consolidation Meerut ... on 1 July, 2010

Author: Sabhajeet Yadav

Bench: Sabhajeet Yadav

Court No. - 5

Case :- WRIT - B No. - 36734 of 2010

Petitioner :- Virendra Singh And Another
Respondent :- Dy. Director Of Consolidation Meerut And Another
Petitioner Counsel :- U.K. Saxena
Respondent Counsel :- C.S.C.,Dinesh Kumar

Hon'ble Sabhajeet Yadav,J.

Respondent no.2 is represented by Sri Dinesh Kumar Advocate. He is directed to file counter affidavit within four weeks. The petitioners shall have three weeks thereafter to file rejoinder affidavit. List immediately thereafter.

Till the next date of listing, the effect and operation of order dated 11.06.2010 passed by Joint Director of Consolidation, Meerut in Reference No.399 State Vs. Krishna Pal shall remain stayed. Order Date :- 1.7.2010 SL