Allahabad High Court
Virendra Singh And Another vs Dy. Director Of Consolidation Meerut ... on 1 July, 2010
Author: Sabhajeet Yadav
Bench: Sabhajeet Yadav
Court No. - 5 Case :- WRIT - B No. - 36734 of 2010 Petitioner :- Virendra Singh And Another Respondent :- Dy. Director Of Consolidation Meerut And Another Petitioner Counsel :- U.K. Saxena Respondent Counsel :- C.S.C.,Dinesh Kumar Hon'ble Sabhajeet Yadav,J.
Respondent no.2 is represented by Sri Dinesh Kumar Advocate. He is directed to file counter affidavit within four weeks. The petitioners shall have three weeks thereafter to file rejoinder affidavit. List immediately thereafter.
Till the next date of listing, the effect and operation of order dated 11.06.2010 passed by Joint Director of Consolidation, Meerut in Reference No.399 State Vs. Krishna Pal shall remain stayed. Order Date :- 1.7.2010 SL