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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(2)(j) in Tamil Nadu Private Schools (Regulation) Act, 2018

(j)the purposes for which the premises of the private school may be used and the conditions subject to which such premises may be used for any other purpose;