Calcutta High Court (Appellete Side)
Sri Anil Bareja vs Union Of India & Others on 17 December, 2014
Author: Aniruddha Bose
Bench: Aniruddha Bose
1
18 17.12.14. W.P. 32334 (W) of 2014
ab
Sri Anil Bareja
Vs
Union of India & Others.
Mr. S. Chakraborty
Mr. D. Bhattacharjee
... For the Petitioner.
Mrs. P. Karmakar
... For the Railway Authority.
Accommodation is prayed for on behalf of the respondents.
The respondents went unrepresented on 15th December, 2014 when this matter is called on for hearing last.
Let this matter appear in the list on 18th December, 2014 under the same heading.
(Aniruddha Bose, J.)