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[Cites 0, Cited by 0] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(2) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(2)Where any change occurs in any of the particulars furnished under sub- section (1), the employer shall intimate the change to the Inspector within two days of such change.