Supreme Court - Daily Orders
Bank Of Baroda vs The Additional Commissioner Of Income - ... on 7 January, 2021
Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah
ITEM NO.12 Court 6 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14522/2020
(Arising out of impugned final judgment and order dated 31-01-2020
in ITA No. 396/2016 passed by the High Court Of Karnataka At
Bengaluru)
BANK OF BARODA Petitioner(s)
VERSUS
THE ADDITIONAL COMMISSIONER OF INCOME - TAX & ORS. Respondent(s)
WITH
SLP(C) No. 14566/2020 (IV-A)
Date : 07-01-2021 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. Percy Pardiwala, Sr. Adv.
Ms. Tanmayee Rajkumar, Adv.
Ms. Yugandhara Pawar Jha, Adv.
Ms. Ashwin Nair, Adv.
Mr. Kunal Verma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(MEENAKSHI KOHLI) (RENU KAPOOR) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2021.01.07 17:03:02 IST Reason: