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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1) in Banaras Hindu University Act, 1915

(1)any Government securities, as defined by the Indian Securities Act [1920] [Substituted for the figure " 1886" by Act 52 of 1966, section 14(b)(i)] which may he held by the University shall, for the purpose of this section, he reckoned ,it their f ice value. and