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[Cites 0, Cited by 0] [Section 310(1)] [Section 310] [Entire Act]

State of Maharashtra - Subsection

Section 310(1)(b) in The Mumbai Municipal Corporation Act, 1888

(b)to put up a verandah, balcony, sunshade, weather-frame or other such structure or thing projecting from any upper storey over any street or portion thereof: