Section 13 in The Nazool Lands (Transfer) Rules, 1956
13. Registers.
- A register of the Co-operative society/[individual member] [The words 'individual member' added by vide Notification No. 890-R-III 72/3621 dated 9.3.72 published in Punjab Gazetted Part I dated 17.3.72 pages 268.] to which land is transferred under these rules and such other registers shall be maintained by such officers at such place or places and in such form as the Financial Commissioner may direct.
