Section 3(2) in The Land Acquisition (Companies) Rules, 1963
(2)The Committee shall consist of :-(i)the Secretaries to the Government of the Departments of Revenue, Agriculture and Industries or such other officers of each of the said Departments as the appropriate Government may appoint;(ii)such other members as the appropriate Government may appoint for such term as that Government may, by order, specify; and(iii)the Secretary to the Department or any officer nominated by him dealing with the purposes for which the company proposes to acquire the land.
