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State of Goa - Section

Section 28 in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998

28. Penalty.

- Any person who commits a breach of rule 23, shall, on conviction, be punished with fine which may extend to fifty rupees, and in the case of a continuing breach, with fine which may extend to five rupees for every day during which the breach continues, after conviction for the first such breach.Part - IV