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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(3)(b) in The West Bengal University of Health Sciences Act, 2002

(b)where a member of the General Council becomes a member by reason of the office or appointment he holds or is a nominated member, his membership shall terminate when he ceases to hold such office or appointment, as the case may be, or his nomination is withdrawn or cancelled;