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[Cites 0, Cited by 0] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(1) in The Delhi Minimum Wages Rules, 1950

(1)The proceedings of each meeting showing inter alia the names of tire members present threat shall be forwarded to each member and to the State Government as soon after the meeting as possible and in any case, not less than seven days.