Allahabad High Court
Dr. Manju Lata Pandey vs Sri Ramesh Chandra Gautam, Manager, C/M ... on 1 February, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 434 of 2010 Petitioner :- Dr. Manju Lata Pandey Respondent :- Sri Ramesh Chandra Gautam, Manager, C/M Sukhada Shiksha Petitioner Counsel :- Praveen Kuamr Hon'ble Vikram Nath J.
As prayed, list in the next cause list to enable the learned counsel for the applicant to file supplementary affidavit annexing copy of the order dated 5.10.2009 passed by this Court in Writ Petition No.50001 of 2009.
Order Date :- 1.2.2010 SS