Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 11 in Bihar State Housing Board (Management and Disposal of Housing Estates) Regulation, 1983 11. [ [Substituted buy Notification No. 11/B-1-133/83-2181 dated 3.5.1984.] tc rd cksMZ }kjk vU;Fkk fofufn~Z"V ugha fd;k x;k gks] HkkM+k lg dz; dh vof/k 15 o"kksZa ls vf/kd u gksxhA][12. [Substituted buy Notification No. 11/B-1-133/83-2181 dated 3.5.1984.]fofu;e 11 ds izko/kkuksa ds v/;/khu lEifRr dh 'ks"k HkkM+k&lg dz; dher] ml ij C;kt lfgr] ftldh nj cksMZ }kjk fu/kkZfjr gksxh] vf/kdre 180 ekfld fdLrksa olwy dh tk;sxhAc'krsZ fdjk;nkj ls vkosnu&i= izkIr gksus ij vkosnu&i= nsus dh frfFk rd HkkM+k&lg & dz; dher dh ns; jkf'k] ml ij Hkqxrku dh frfFk rd ns; C;kt ,oa vU; jkf'k ds lkFk] ;fn dksbZ gks] ,d eq'r esa tek djus dh vuqefr cksMZ ns ldsxhAiqu% c'krsZ ftl fdjk;nkj dks HkkM+k&lg & dz; dher ,d eq'r tek djus dh vuqefr iznku dh xbZ gks] os ml ifjlj dks HkkM+k&lg & dz; dh vof/k dh ifjlekfIr rd] cxSj cksMZ dh iwoZ vuqefr ds u rks ca/kd dj ldrs gSa] u gLrkUrfjr dj ldrs gS vkSj u NksM+ ldrs gSaA]
