Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 30] [Section 19] [Entire Act] State of Rajasthan - Subsection Section 19(t) in Rajasthan Panchayati Raj Act, 1994 (t)in case of Sarpanch of a Panchayat other than in a Scheduled Area, has not passed class VIII from a School; and]
