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[Cites 0, Cited by 1] [Section 72(1)] [Section 72] [Entire Act]

State of Assam - Subsection

Section 72(1)(a) in Assam Co-Operative Societies Act, 2007

(a)to any person other than a member except with the general or special sanction of the Registrar; provided that a loan may be given to a depositor of the society out of his deposit; or